Section 3 in Rajasthan Agricultural Loans (Taqavi) Rules, 1958
3. Classes of Taqavi Loans.
(1)Taqavi Loans shall be of two classes—(1)Class I and(2)Class II(2)Taqavi loans granted under clause (1) of section 4 of the Act for any improvement as defined in clause (v) of section 3 shall be Taqavi Loans Class I.(3)Taqavi loans granted under clause (2) of section 4 shall be Taqavi Loans ClassII.
