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[Cites 0, Cited by 0] [Section 10k(7)] [Section 10k] [Entire Act]

Union of India - Subsection

Section 10k(7)(c) in The Standards of Weights and Measures (General) Rules, 1987

(c)On an instrument with a load receptor subject to minimal off-centre loading (e.g., tank, hopper) a test load corresponding to one-tenth of the sum of the maximum capacity and the maximum additive tare effect shall be applied to each point or support.