Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(5) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(5)The said notice in Form B is signed by the President, the Secretary or any other office-brear of the party and the President, Secretary or such other office-brear sending the notice has been authorised by the party to send such notice;