Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 185(4)] [Section 185] [Entire Act] State of Andhra Pradesh - Subsection Section 185(4)(ii) in Andhra Pradesh Municipalities Act, 1965 (ii)if the proposed street or road in the layout does not conform to the provisions of the Act or the rules made thereunder;