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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1)(d) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(d)Liabilities to meet award of arbitration or for compliance of the directions or order of any statutory authority or order or decree of any court of law;