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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(3) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

(3)An application to register a geographical indication under section 84(1) for a specification of goods included in any one class from a convention country shall be made in Form GI-1.