Bombay High Court
Shri. Laxman Bharatsing Valavi And Ors vs The State Of Maharashtra Through The ... on 16 August, 2017
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION NO. 2886 OF 2017 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's orders Registrar's orders None present.
CORAM : R. M. JOSHI REGISTRAR (JUDL-I) Date : 16 AUGUST 2017 Three weeks time i.e. 06.09.2017 is granted as a last chance to remove office objections.
S.O. to 07.09.2017.
REGISTRAR (JUDL-I) RJ -I gpj / 16.08.2017 ::: Uploaded on - 18/08/2017 ::: Downloaded on - 28/08/2018 16:12:50 :::