Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 4 in The Prevention Of Cruelty To Animals Act, 1313 F 4. Penalty for killing any animal with unnecessary cruelty Any person who in any street kills any animal with unnecessary cruelty, he shall be punished with fine which may extend to two hundred rupees.
