Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Assam - Section Section 8 in Assam Homoeopathic Medicine Act, 1955 8. Duties, salary and allowances of the Registrar and staff. - The duties, salary and allowances and such other matter relating to the Registrar and the staff shall be such as may be prescribed.
