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Union of India - Section

Section 39 in The Mines Rules, 1955

39. Obligation of work persons

.-(1) No person shall wantonly misuse or damage the latrines provided either on the surface or underground.
(2)No person shall pollute the underground workings of a mine with excreta. All persons employed underground shall acquaint themselves with the sanitary arrangements provided from time to time in the sections of the mine in which they have to work or pass.