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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(c) in Powerloom Registration Funds Rules, 1992

(c)The Chairman of the Board shall preside over the meetings of the Board and, in the absence of the Chairman, the person elected from among the members present shall preside over and conduct the proceeding.