Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 36 in Dr. Babasaheb Ambedkar Open University Act, 1994 36. Authorities and officers to be responsible. - It shall be duty of every authority and officer of the University to ensure that the interest of the University is duly safeguarded.
