Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 13 in The Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 13. Form of declaration to be filed by a transferor at the time of registration: (1)The declaration to be filed with the registering office under sub-section (1) of Section 19 shall be in Form XIV.
