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State of Andhra Pradesh - Section

Section 33K in Andhra Pradesh Education Act, 1982

33K. Transfer certificate to be counter-signed: -

(1)The transfer certificate in respect of any student of a registered school shall be in such form and issued in such manner as may be prescribed.
(2)Students of any recognised school may seek admission in or transfer from any such school to any registered school and vice-versa. The transfer certificate issued by the registered school shall be countersigned by the competent authority in such manner as may be prescribed.