Gujarat High Court
Merisol Rsa (Pty) Limited Thro' Poa ... vs Union Of India - Through on 18 April, 2013
Author: Akil Kureshi
Bench: Akil Kureshi
MERISOL RSA (PTY) LIMITED THRO' POA WILLIE VAN VUUREN....Petitioner(s)V/SUNION OF INDIA - THROUGH SECRETARY C/SCA/7213/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION NO. 7213 of 2013 ================================================================ MERISOL RSA (PTY) LIMITED THRO' POA WILLIE VAN VUUREN....Petitioner(s) Versus UNION OF INDIA - THROUGH SECRETARY & 2....Respondent(s) ================================================================ Appearance: MR HARDIK P MODH, ADVOCATE for the Petitioner(s) No. 1 ================================================================ CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI and HONOURABLE MS JUSTICE SONIA GOKANI Date : 18/04/2013 ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Notice returnable on 2.5.2013. Direct service is permitted.
(AKIL KURESHI, J.) (MS SONIA GOKANI, J.) shekhar Page 1 of 1