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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(2)(d) in The Bihar State Commission for Backward Classes Act, 1993

(d)a Member-Secretary, who is or has been an officer of the State Government in the rank of a Secretary, Special Secretary, Additional Secretary or Joint-Secretary to the Government of Bihar.