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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(5) in The Post Office Savings Certificates Rules, 1960

(5)If a duplicate certificate has been issued by the Director/Deputy Director, Audit and Accounts, Posts & Telegraphs concerned in lieu of a certificate issued before partition from a post office now in Pakistan and transferred to a post office in India the payment shall be made on the execution of an indemnity bond referred to in sub-rule (3).