Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 154] [Entire Act] State of West Bengal - Subsection Section 154(l) in Police Regulations, Calcutta, 1968 (l)Every entry made in the General Diary shall be given, a marginal heading and shall be numbered in a monthly series. The Officer making an entry shall sign legibly at the end of each entry.
