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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(d) in The Customs Valuation (Determination of Value of Imported Goods) Rules, 2007

(d)the misdeclaration of goods in parameters such as description, quality, quantity, country of origin, year of manufacture or production;