Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Delhi 8 vs M/S Samsung India Electronics Pvt Ltd. on 5 July, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.13 COURT NO.10 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 13061/2018
(Arising out of impugned final judgment and order dated 18-07-2017
in WP(C) No. 5814/2017 passed by the High Court Of Delhi At New
Delhi)
PR. COMMISSIONER OF INCOME TAX DELHI 8 Petitioner(s)
VERSUS
M/S SAMSUNG INDIA ELECTRONICS PVT LTD. Respondent(s)
(IA 58256/2018 – Condonation of delay in filing)
Date : 05-07-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. A.N.S. Nadkarni, ASG
Mr. D.L. Chidananda, Adv.
Mr. Devashish Bharuka, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Himanshu Sinha, Adv.
Mr. Bhuwan Dhoopar, Adv.
Mr. Syed Jafar Alam, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag along with S.L.P. (Civil) No. 31311 of 2015.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.07.05 16:49:39 IST Reason: