Supreme Court - Daily Orders
Independent Sugar Corporation Limited vs Girish Sriram Juneja on 16 October, 2023
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ITEM NO.10 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).6071/2023
INDEPENDENT SUGAR CORPORATION LIMITED Appellant(s)
VERSUS
GIRISH SRIRAM JUNEJA & ANR. Respondent(s)
(WITH IA No.194527/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.194526/2023-STAY APPLICATION)
WITH
Diary No(s). 38818/2023 (XVII)
(WITH IA No.195024/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.195022/2023-STAY APPLICATION and IA
No.195021/2023-PERMISSION TO FILE APPEAL)
C.A. No. 6055/2023 (XVII)
(WITH IA No. 193783/2023 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT, IA No. 193781/2023 - STAY APPLICATION)
C.A. No. 6123/2023 (XVII)
(WITH IA No.196583/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.196582/2023-STAY APPLICATION)
C.A. No. 6177/2023 (XVII)
(WITH IA No.198384/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.198386/2023-EX-PARTE STAY)
Date : 16-10-2023 These appeals were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Appellant(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Abhimanyu Bhandari, Adv.
Mr. Avishkar Singhvi, Adv.
Ms. Nattasha Garg, Adv.
Mr. Utsav Trivedi, Adv.
Signature Not Verified
Mr. Thakur Ankit Singh, Adv.
Ms. Shristy Singh, Adv.
Digitally signed by
Sanjay Kumar
Date: 2023.10.16
17:57:52 IST
Reason: Ms. Manini Roy, Adv.
Ms. Nandini Acharya, Adv.
Ms. Rooh-e-hina Dua, AOR
Mr. Harish N Salve, Sr. Adv.
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Mr. Devadatt Kamat, Sr. Adv.Adv.
Mr. Yadunath Bhargavan, Adv.
Mr. Neeraj Chaudhari, Adv.
Mr. Mohit D. Ram, AOR
Ms. Monisha Handa, Adv.
Mr. Rajul Shrivastav, Adv.
Mr. Akshay Chandra, Adv.
Ms. Manini Roy, Adv.
Ms. Nandini Acharya, Adv.
Mr. Anubhav Sharma, Adv.
Mr. Rahul Choudhary, Adv.
Mr. Jaideep Gupta, Sr. Adv.
Mr. Abhijeet Sinha, Adv.
Ms. Pratiksha Sharma, AOR
Mr. Ankit Acharya, Adv.
Ms. Ritu Chaudhary, Adv.
Mr. Rana Mukherjee, Sr. Adv.
Ms. Daisy Hannah, AOR
Ms. Oindrila Sen, Adv.
Mr. Samarth Mohanty, Adv.
Mr. Dhruv Mehta, Sr. Adv.
Mr. Rajshekhar Rao, Sr. Adv.
Mr. Abhijeet Sinha, Adv.
Mr. Indranil Ghosh, Adv.
Mr. Debabrata Das, Adv.
Mr. Palzer Moktan, Adv.
Mr. Saptarshi Mukherjee, Adv.
Mr. Aditya Shukla, Adv.
Ms. Manasa Dammalapati, Adv.
Mr. Shyam R. Agarwal, Adv.
Ms. Aanchal Tikmani, AOR
For Respondent(s) Mr. Tushar Mehta, Solicitor General
Ms. Misha, Adv.
Mr. Siddhant Kant, Adv.
Mr. Sumant Prashant, Adv.
Ms. Moulshree Shukla, Adv.
Mr. S. S. Shroff, AOR
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Parag Tripathi, Sr. Adv.
Mr. Vaibhav Gaggar, Adv.
Mr. Sanjeev Sharma, Adv.
Mr. Akshay Nanda, Adv.
Ms. Sanya Sud, AOR
Mr. Udai Khanna, Adv.
Mr. Nikhil Rohatgi, Adv.
Mr. Keshav Sehgal, Adv.
Mr. Mohit Rai, Adv.
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Ms. Vaishali Goyal, Adv.
Ms. Threcy Lawrence, Adv.
Ms. Praniti Ganjoo, Adv.
Mr. Aditye Arora, Adv.
Ms. Vaishnavi Bansal, Adv.
Ms. Kokila Kumar, Adv.
Mr. Prerak Khurana, Adv.
Mr. Mrityunjay Mahendra, Adv.
Mr. Shyam Divan, Sr. Adv.
Mr. Vikram Nankani, Sr. Adv.
Mr. Vikram Wadhera, Adv.
Ms. Smriti Churiwal, AOR
Mr. Jaiveer Kant, Adv.
Mr. Sourabh Tandon, Adv.
Mr. Indranil Ghosh, Adv.
Mr. Debabrata Das, Adv.
Mr. Palzer Moktan, Adv.
Ms. Aanchal Tikmani, AOR
UPON hearing the counsel the Court made the following
O R D E R
1 Permission to file the appeal granted.
2 Issue notice.
3 Counter affidavits be filed within a period of two weeks. 4 In order to facilitate the submissions before the Bench, it has been agreed that Ms Rooh-e-hina Dua and Ms Misha, counsel, shall act as the nodal counsel. They shall put together a common compilation of the submissions, pleadings, documents and precedents in terms of the Circular dated 22 August 2023 issued for regulating the course of submissions.
5 The nodal counsel shall prepare the soft copies of the common compilations on or before 20 November 2023. The common compilations shall be made available to all the parties. Written submissions shall be furnished to the nodal counsel on or before 30 November 2023. The compilations together with the 4 written submissions shall be in the electronic form and shall be emailed to the Court Master at [email protected] on or before 1 December 2023. 8 List the appeals on 5 December 2023.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
DEPUTY REGISTRAR ASSISTANT REGISTRAR