Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] Union of India - Subsection Section 88(ii) in The Employees' State Insurance (General) Regulations, 1950 (ii)a claim for maternity benefit in [Form 19] stating therein the date on which she ceased or will cease to work for remuneration; and
