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Allahabad High Court

Shiv Shanker Mishra vs Director Basic Education Nishat Ganj ... on 15 March, 2012

Author: Devendra Kumar Arora

Bench: Devendra Kumar Arora





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 8789 of 2011
 

 
Petitioner :- Shiv Shanker Mishra
 
Respondent :- Director Basic Education Nishat Ganj Lko. And Othera
 
Petitioner Counsel :- Parijaat Belaura
 
Respondent Counsel :- G.S. Maurya
 

 
Hon'ble Devendra Kumar Arora,J.
 

Sri G.S. Maurya, learned counsel for the opposite parties prays for and is granted further two weeks' time to file counter affidavit.

List thereafter.

Interim order granted earlier shall continue till next date of listing.

Order Date :- 15.3.2012 Suresh/