Allahabad High Court
Shiv Shanker Mishra vs Director Basic Education Nishat Ganj ... on 15 March, 2012
Author: Devendra Kumar Arora
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- SERVICE SINGLE No. - 8789 of 2011 Petitioner :- Shiv Shanker Mishra Respondent :- Director Basic Education Nishat Ganj Lko. And Othera Petitioner Counsel :- Parijaat Belaura Respondent Counsel :- G.S. Maurya Hon'ble Devendra Kumar Arora,J.
Sri G.S. Maurya, learned counsel for the opposite parties prays for and is granted further two weeks' time to file counter affidavit.
List thereafter.
Interim order granted earlier shall continue till next date of listing.
Order Date :- 15.3.2012 Suresh/