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[Cites 0, Cited by 0] [Section 133B(1)] [Section 133B] [Entire Act]

Union of India - Subsection

Section 133B(1)(b) in Aircraft Rules, 1937

(b)In this part "manual" means Quality Control Manual, Design Manual, [Training Manual and Maintenance Training Organisation Exposition] [Substituted for 'Training Manual' by Notification No. G.S.R. 289(E), dated 08.04.2022 (w.e.f. 23.03.1937).] [* * *] [The words " Stores Manual" omitted by G.S.R, 813(E), dated 21.11.2008 (w.e.f. 21.11.2008).] required to be provided by an organization under sub-rule (4).