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[Cites 0, Cited by 119] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(b) in The Mumbai Municipal Corporation Act, 1888

(b)"the corporation" means the Municipal Corporation of [Brihan Mumbai] [This clause was inserted by Bombay 58 of 1956, Section 3(1).], constituted or deemed to have been constituted under this Act;