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[Cites 0, Cited by 0] [Section 56(5)] [Section 56] [Entire Act]

State of Rajasthan - Subsection

Section 56(5)(b) in Rajasthan Co-operative Societies Rules, 2003

(b)to the purchase or lease of lands or purchase, construction or renewal of buildings by a society whose objects according to its bye-laws include such purchase, lease construction or renewal.