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[Cites 0, Cited by 0] [Section 549] [Entire Act]

State of Odisha - Subsection

Section 549(iv) in The Orissa Municipal Corporation Act, 2003

(iv)enlarge or extend the area or dimensions, of, any factory, workshop or workplace in which it is intended to employ steam, water, electrical or other mechanical power or any bakery; or allow any person to work in any such factory, workship, workplace or bakery: