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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(7) in Statutes of the Jodhpur National University, Jodhpur, 2010

(7)The Chairperson shall furnish to the Board of Management such further information as the Board may call for upon receipt of his/her report under clause (6).