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State of Tripura - Section

Section 1 in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

1. Short title and commencement.

- (i) These rules may be called the Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982.
(ii)They shall come into force on and form the date of their notification in the official Gazette.