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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(1) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(1)[Section 103A] Sections 105, 105-A, 106, 107, 108, 108-A, 109 and 109-A in Chapter X of the Bihar Tenancy Act, 1885 (Act VIII of 1885) shall not apply.