Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

NCT Delhi - Subsection

Section 34(2) in The Opening of Delhi Metro Railway for Public Carriage of Passengers Rules, 2002

(2)Isolation may be accomplished by-
(a)connection to a long line or siding ; or
(b)provision of a short deed and siding ; or
(c)provision of trap ; or
(d)any other authorised means.
Note. - When a trap is provided, the trap switch should be located with the heel of the switch in rear of the fouling mark and preferably on the straight. The switch shall should be in the rail away from the line to be protected.