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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(3)(D) in Andhra Pradesh Unaided Minority Professional institutions (Regulation of Admissions into Under-graduate Professional Courses through Common Entrance Test) Rules 2006

(D)If a local candidate in respect of a local area is not available to fill any seat reserved of allocated in favour of a local candidate in respect of that local area, such seat shall be filled if it had not been reserved.