Section 79(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(2)In case arrears are to be deducted from the amount pay-able as compensation to an intermediary, the Compensation Officer shall prepare the voucher in Z.A. Form 41-A and enter therein the amount of deductions to be adjusted by-transfer credit and send the same to the Tahsildar who shall make the necessary adjustments.]
