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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(e) in Tamil Nadu Nurses And Midwives Act, 1926

(e)[ "Register" means a register maintained under this Act and registered means registered or deemed to be registered under this Act.] [Substituted for original clause (e) by section 4 of the Tamil Nadu Nurses and Midwives (Amendment) Act, 1960 (Tamil Nadu Act 26 of 1960).]