Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 205] [Entire Act] State of Gujarat - Subsection Section 205(1) in Gujarat High Court Rules, 1993 (1)The Paper Book shall be typed on one side only on good white paper with double spacing and shall be properly paged and indexed.
