Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 323] [Entire Act]

State of Rajasthan - Subsection

Section 323(2) in Rajasthan Municipalities Act, 2009

(2)No suit shall be entertained by a civil Court in respect of any dispute referred to in sub-Section (1).