Supreme Court - Daily Orders
M/S Patil Automation Private Limited vs Rakheja Engineers Private Limited on 22 September, 2021
Bench: K.M. Joseph, Pamidighantam Sri Narasimha
ITEM NO.8 Court 10 (Video Conferencing) SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14697/2021
(Arising out of impugned final judgment and order dated 09-09-2021
in CR No. 1853/2021 passed by the High Court of Punjab & Haryana at
Chandigarh)
M/S PATIL AUTOMATION PRIVATE LIMITED & ORS. Petitioner(s)
VERSUS
RAKHEJA ENGINEERS PRIVATE LIMITED & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.118172/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT )
Date : 22-09-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. Ayush Negi, AOR
Ms. Vishakha Upadhyaya, Adv.
Ms. Pratibha Tripathi
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the Special Leave Petition and on the application for interim relief, returnable in two weeks.
(SONIA BHASIN) (RENU KAPOOR)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
JAGDISH KUMAR
Date: 2021.09.22
16:55:58 IST
Reason: