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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(4) in Telangana Oil Palm (Regulation of Production and Processing) Act, 1993

(4)the term of the Zonal Committee shall be three years and upon its expiry, the Committee shall be reconstituted in accordance with the provisions of sub¬section (1):Provided that if the Oil Palm Commissioner is satisfied that it is necessary so to do, he may with the approval of the Government, by order dissolve the committee before the expiry of its term:Provided further that the Oil Palm Commissioner shall not pass any such order unless the Committee has had an opportunity of making its representations.