Madhya Pradesh High Court
Gopichand Moolchandani vs Smt Nimmi Parwani on 25 August, 2021
Author: Anjuli Palo
Bench: Anjuli Palo
1 MCRC-1877-2020 The High Court Of Madhya Pradesh MCRC-1877-2020 (GOPICHAND MOOLCHANDANI Vs SMT NIMMI PARWANI) 4 Jabalpur, Dated : 25-08-2021 Heard through Video Conferencing. Mr.Ankit Saxena, learned counsel for the applicant. Mr.Sandeep Dubey, learned P.L. for the State. Learned counsel for the applicant submits that similar matter being M.Cr.C.No.1898/2020 has already been adjudicated by a Coordinate Bench of this Court.
In view of aforesaid, list this case before the Bench which decided M.Cr.C.No.1898/2020 after a week.
(SMT. ANJULI PALO) JUDGE RM Signature Not Verified SAN Digitally signed by RAJESH T MAMTANI Date: 2021.08.25 19:00:29 IST