Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 20 in The U.P. Basic School Teachers (Savings-Cum-Insurance) Rules, 1976

20. Alterations in terms and conditions by Corporation. -

The Corporation may, by giving three months' notice to the State Government, alter, vary or revise all or any of the terms and conditions, privileges, and rate of premium under the assurance with effect from the following annual renewal date.