Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Gujarat - Subsection Section 25(1) in C.U. Shah University First Statutes 2013 (1)The Vardhman Bharti Trust, Wadhwan City, the sponsoring Body of University shall establish an Endowment Fund for the University with an amount specified in the letter of intent.
