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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 92(2)(xxvix) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(xxvix)Development of Haat Bazars and farmer-consumer markets for marketing of agricultural production in the delineated market areas; and explore the possibility of developing such markets· for livestock also.