Delhi High Court - Orders
Suresh Sharma vs Ntro & Ors on 6 April, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Manoj Kumar Ohri
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2618/2020, CM APPL. 42573/2022
SURESH SHARMA ..... Petitioner
Through: Mr. M.K. Bhardwaj and Mr. M.D.
Jangra, Advocates.
versus
NTRO & ORS. ..... Respondents
Through: Mr. Vikram Jetly, CGSC with
Ms.Shreya Jetly, Advocate for
Respondent Nos. 1, 3 & 9.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 06.04.2023 Re-notify on May 24, 2023.
V. KAMESWAR RAO, J.
MANOJ KUMAR OHRI, J. APRIL 06, 2023/R Signature Not Verified Digitally Signed By:DHARMENDER SINGH Signing Date:10.04.2023 16:15:54