Madras High Court
Velan Kannan vs Government Of Tamil Nadu on 7 January, 2014
Author: M. Venugopal
Bench: M. Venugopal
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED 07.01.2014 CORAM THE HONOURABLE MR. JUSTICE M. VENUGOPAL W.P. No.30850 of 2012 Velan Kannan .. Petitioner versus 1. Government of Tamil Nadu, rep. by Secretary to Government, Health and Family Welfare Department, Secretariat, Chennai-600 009 2. The Director of Medical and Rural Health Services, Chennai-600 006 3. The District Collector, Kancheepuram, Kancheepuram District 4. The Superintendent of Police, Kancheepuram, Kancheepuram District 5. The Inspector of Police, Padalam Police Station, Kancheepuram, Kancheepuram District 6. The Sub Inspector of Police, Salavakkam Police Station, Kancheepuram, Kancheepuram District .. Respondents Writ Petition filed under Article 226 of the Constitution of India for the issuance of writ of mandamus directing the first respondent to dispose of the representation dated 12.10.2012 of the petitioner regarding running of his Clinic Practicing Electropathy System of Medicine. For Petitioner : Mr.G.Punniyakotti For Respondents : Mr. V.Subbiah, Spl.G.P. ORDER
The Learned Counsel for the Petitioner has made an endorsement in the typed set of papers in the Writ Petition to the effect that "the Petitioner may be permitted to withdraw the Writ Petition".
2. Recording the said fact and the endorsement so made, the Writ Petition is dismissed as withdrawn. No costs.
07.01.2014 Index : Yes/No Internet : Yes/No vga To
1. Government of Tamil Nadu, rep. by Secretary to Government, Health and Family Welfare Department, Secretariat, Chennai-600 009
2. The Director of Medical and Rural Health Services, Chennai-600 006
3. The District Collector, Kancheepuram, Kancheepuram District
4. The Superintendent of Police, Kancheepuram, Kancheepuram District
5. The Inspector of Police, Padalam Police Station, Kancheepuram, Kancheepuram District
6. The Sub Inspector of Police, Salavakkam Police Station, Kancheepuram, Kancheepuram District M. VENUGOPAL,J.
vga W.P. No.30850 of 2012 07.01.2014