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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(3) in The Chennai City Corporation Building Rules, 1972

(3)The levels of foundation shall be such that the minimum depth for the foundation to prevent the soil moving laterally under pressure shall be according the Rankiness theory, i.e.
h=| p(1 - sin θ)w(1 + sin θ)
in which,p = safe permissible pressure on the base in kilograms per square metre;w = density of soil in kilograms per cubic metre;angle of repose of the soil in degrees; and(1 - sin)(1 + sin) is constant for a particular type of soil.