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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

(2)In particular the vessel shall reduce speed in good time, but without loosing the steering way required for safety:
(a)outside port entrances;
(b)near vessels made fast to the bank or to a landing stage loading or discharging cargo;
(c)near vessels lying at normal stopping places.