Section 3(7)(a) in Tamil Nadu Prohibition Act, 1937
(a)to bring into any local area to which this Act applies from any other local area in the [State of Tamil Nadu] [This expression was substituted for the expression 'State of Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order,1969.] to which this Act has not been extended, or