Calcutta High Court (Appellete Side)
E-Procurement Technologies Ltd. & Anr vs Coal India Ltd. & Ors on 16 March, 2015
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1 67 16.03. MAT 2039 of 2014 ns 2015 E-Procurement Technologies Ltd. & anr.
Versus Coal India Ltd. & ors.
None represents.
The matter is adjourned for the day.
( Manjula Chellur, Chief Justice ) ( Joymalya Bagchi, J. )