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Calcutta High Court (Appellete Side)

E-Procurement Technologies Ltd. & Anr vs Coal India Ltd. & Ors on 16 March, 2015

Author: Joymalya Bagchi

Bench: Joymalya Bagchi

1 67 16.03. MAT 2039 of 2014 ns 2015 E-Procurement Technologies Ltd. & anr.

Versus Coal India Ltd. & ors.

None represents.

The matter is adjourned for the day.

( Manjula Chellur, Chief Justice ) ( Joymalya Bagchi, J. )