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[Cites 0, Cited by 0] [Section 244(2)] [Section 244] [Entire Act]

State of Uttar Pradesh - Subsection

Section 244(2)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)by giving or tendering the notice or sending it by post, to the owner or occupier, or if there be more owners or occupiers than one, to any one of them; or