Rajasthan High Court - Jaipur
Patel Nagar Grah Nirman Sahakari Samiti ... vs State Of Rajasthan on 22 February, 2023
Author: Vinod Kumar Bharwani
Bench: Vinod Kumar Bharwani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 3627/2020
Patel Nagar Grah Nirman Sahakari Samiti Ltd
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : None Present
For Respondent(s) : Mr. Imran Khan, P.P.
HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 22/02/2023 vkns'k fnukad 02-02-2023 dh ikyuk esa vuqla/kku vf/kdkjh Jh bUnzjkt] ,0,l0vkbZ0] iqfyl Fkkuk jkeuxfj;k] t;iqj iwoZ vkt U;k;ky; esa mifLFkr gSa] ftUgksaus izdj.k dh rF;kRed fjiksVZ izLrqr dh] tks vfHkys[k ij j[kh tkosA vuqla/kku vf/kdkjh us tkfgj fd;k fd os bl izdj.k esa nks ekg ds vanj vuqla/kku iw.kZ dj ysaxsA izdj.k dh ifjfLFkfr;ksa ,oa rF;kRed fjiksVZ dks n`f"Vxr j[krs gq, vuqla/kku vf/kdkjh dks funsZf'kr fd;k tkrk gS fd os nks ekg esa izdj.k dk vuqla/kku iw.kZ dj viuh fjiksVZ izLrqr djsaA i=koyh vizSy] 2022 ds vafre lIrkg esa lwphc) dh tkosA vkxkeh is'kh ij vuqla/kku vf/kdkjh dks U;k;ky; ds le{k mifLFkr gksus dh vko';drk ugha gSA (VINOD KUMAR BHARWANI),J AD/60 (Downloaded on 24/02/2023 at 12:42:26 AM) Powered by TCPDF (www.tcpdf.org)